Suraj Prasad & Another vs The D.M., Varanasi & Others
2011 Latest Caselaw 4773 ALL

Citation : 2011 Latest Caselaw 4773 ALL
Judgement Date : 21 September, 2011

Allahabad High Court

Suraj Prasad & Another vs The D.M., Varanasi & Others on 21 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 31419 of 1996
 

 
Petitioner :- Suraj Prasad & Another
 
Respondent :- The D.M., Varanasi & Others
 
Petitioner Counsel :- D.S.P. Singh,S.P. Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

Issue notice to the respondents returnable at an early date. Steps be taken within a week.

List this matter after two weeks.

Order Date :- 21.9.2011

Download the LatestLaws.com Mobile App