Jangi Lal Singh vs The Addl. Commissioner (Ii) ...
2011 Latest Caselaw 4772 ALL

Citation : 2011 Latest Caselaw 4772 ALL
Judgement Date : 21 September, 2011

Allahabad High Court

Jangi Lal Singh vs The Addl. Commissioner (Ii) ... on 21 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 21135 of 1996
 

 
Petitioner :- Jangi Lal Singh
 
Respondent :- The Addl. Commissioner (Ii) Allahabad Division Allahabad
 
Petitioner Counsel :- Anil Srivastava,Ramendra Asthana
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

As prayed, list in the next cause list.

Order Date :- 21.9.2011

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