Paras Nath Singh And Another vs Vijay Bahadur Singh
2011 Latest Caselaw 4723 ALL

Citation : 2011 Latest Caselaw 4723 ALL
Judgement Date : 19 September, 2011

Allahabad High Court

Paras Nath Singh And Another vs Vijay Bahadur Singh on 19 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 33600 of 2007
 

 
Petitioner :- Paras Nath Singh And Another
 
Respondent :- Vijay Bahadur Singh
 
Petitioner Counsel :- Ajay Kumar Singh,Ashish Kumar Singh
 
Respondent Counsel :- V.K. Chandel,Amar Nath Tiwari,R.N. Singh,S.C.,V.K. Singh Chandel
 

 
Hon'ble Sunil Hali,J.

Learned counsel for the petitioner made a statement before the Court that the parties have settled their dispute outside the Court, hence this writ petition has become infructuous.

Accordingly, the writ peittion is dismissed as having become infructuous.

Order Date :- 19.9.2011

(Justice Sunil Hali)

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