Hari Om Gupta vs State Of U.P. & Another
2011 Latest Caselaw 4677 ALL

Citation : 2011 Latest Caselaw 4677 ALL
Judgement Date : 15 September, 2011

Allahabad High Court

Hari Om Gupta vs State Of U.P. & Another on 15 September, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- APPLICATION U/S 482 No. - 21 of 1999
 

 
Petitioner :- Hari Om Gupta
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Rajiv Gupta,Dilip Kumar,J.S.Tomar
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Office has not submitted report in compliance of the order dated 25.8.2011 regarding the service of notice in compliance of the order dated 27.7.2011.

List in the next cause list with office report regarding the compliance of the aforesaid orders.

Order Date :- 15.9.2011

Gss

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