D.K. Bhatt & Others vs State Of U.P. & Another
2011 Latest Caselaw 4673 ALL

Citation : 2011 Latest Caselaw 4673 ALL
Judgement Date : 15 September, 2011

Allahabad High Court

D.K. Bhatt & Others vs State Of U.P. & Another on 15 September, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- APPLICATION U/S 482 No. - 1169 of 1999
 

 
Petitioner :- D.K. Bhatt & Others
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- R.P. Singh,G.S.Chaturvedi,Murlidhar,R.C.Upadhyay,Ramesh Sinha
 
Respondent Counsel :- A.G.A.,Kripa Shanker,Surendra Pal Singh
 

 
Hon'ble Arvind Kumar Tripathi,J.

On the request made by learned counsel for the applicants, the case is passed over for the day.

List in the next cause list.

Order Date :- 15.9.2011

Gss

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