Smt. Rajeshwari Devi And Andorth vs State Of U.P.
2011 Latest Caselaw 4671 ALL

Citation : 2011 Latest Caselaw 4671 ALL
Judgement Date : 15 September, 2011

Allahabad High Court

Smt. Rajeshwari Devi And Andorth vs State Of U.P. on 15 September, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- APPLICATION U/S 482 No. - 827 of 1996
 

 
Petitioner :- Smt. Rajeshwari Devi And Andorth
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- S.C.Tiwari
 
Respondent Counsel :- Govt. Advocate,A.K.Singh,R.K.Mishra,R.S.Mishra
 

 
Hon'ble Arvind Kumar Tripathi,J.

List again along with the record of connected case showing the name of learned counsel for the parties.

Order Date :- 15.9.2011

Gss

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