Sheo Pratap Singh And Another vs Prakash Chandra And Others
2011 Latest Caselaw 4650 ALL

Citation : 2011 Latest Caselaw 4650 ALL
Judgement Date : 15 September, 2011

Allahabad High Court

Sheo Pratap Singh And Another vs Prakash Chandra And Others on 15 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 43511 of 2006
 

 
Petitioner :- Sheo Pratap Singh And Another
 
Respondent :- Prakash Chandra And Others
 
Petitioner Counsel :- Shashi Kant Gupta
 
Respondent Counsel :- Atul Dayal,Ankur Shukla,Gopal Mishra,S.C.
 

 
Hon'ble Sunil Hali,J.

On the earlier date, the case was passed over on the illness slip of learned counsel for the petitioners. Today again learned counsel for the petitioner has sent illness slip. Learned counsel for the respondents has vehemently opposed the adjournment of the case.

The case is passed over on the illness slip of learned counsel for the petitioners.

List this case in the next cause list peremptorily. It is made clear that in case learned counsel for the petitioner does not appear, appropriate orders will be passed on the next date of listing.

Order Date :- 15.9.2011

(Justice Sunil Hali)