Anand Pal Tyagi vs State Of U.P. And Others
2011 Latest Caselaw 4645 ALL

Citation : 2011 Latest Caselaw 4645 ALL
Judgement Date : 15 September, 2011

Allahabad High Court

Anand Pal Tyagi vs State Of U.P. And Others on 15 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 53613 of 2011
 

 
Petitioner :- Anand Pal Tyagi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ramesh Kumar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 15.9.2011

Download the LatestLaws.com Mobile App