Gainda Lal vs State Of U.P. And Others
2011 Latest Caselaw 4595 ALL

Citation : 2011 Latest Caselaw 4595 ALL
Judgement Date : 13 September, 2011

Allahabad High Court

Gainda Lal vs State Of U.P. And Others on 13 September, 2011

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 16874 of 2011
 

 
Petitioner :- Gainda Lal
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Haridwar Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

List has been revised. None appears on behalf of the petitioner to press this habeas corpus petition.

The habeas corpus petition is dismissed for want of prosecution.

Order Date :- 13.9.2011

Bhaskar

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