Reeta Devi vs State Of U.P. And Others
2011 Latest Caselaw 4593 ALL

Citation : 2011 Latest Caselaw 4593 ALL
Judgement Date : 13 September, 2011

Allahabad High Court

Reeta Devi vs State Of U.P. And Others on 13 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 52970 of 2011
 

 
Petitioner :- Reeta Devi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- B.R.Sharma
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Put up on 19.9.2011 as fresh. Meanwhile, learned counsel for the petitioner may file selection list to establish her claim.

Order Date :- 13.9.2011

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