Smt. Sandhya vs State Of U.P. And Others
2011 Latest Caselaw 4590 ALL

Citation : 2011 Latest Caselaw 4590 ALL
Judgement Date : 13 September, 2011

Allahabad High Court

Smt. Sandhya vs State Of U.P. And Others on 13 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 49668 of 2011
 

 
Petitioner :- Smt. Sandhya
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Raj Kishore Pandey
 
Respondent Counsel :- C.S.C.,Anuj Kumar
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel produced a letter dated 15.9.2010 by which the petitioner has resigned from the post. The copy of the letter is placed on record.

Learned counsel for the petitioner states that the petitioner has never resigned.

The petitioner is directed to file personal affidavit in this regard.

Put up on 21.9.2011 as fresh.

Order Date :- 13.9.2011

Download the LatestLaws.com Mobile App