Amit And Another vs State Of U.P.
2011 Latest Caselaw 4578 ALL

Citation : 2011 Latest Caselaw 4578 ALL
Judgement Date : 12 September, 2011

Allahabad High Court

Amit And Another vs State Of U.P. on 12 September, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24226 of 2011
 

 
Petitioner :- Amit And Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- S.K. Rao
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

As prayed, list on 20.9.2011.

By that time supplementary affidavit, if any, may be filed.

Order Date :- 12.9.2011

Gss

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