Ganga Ram vs Commissioner And Others
2011 Latest Caselaw 4577 ALL

Citation : 2011 Latest Caselaw 4577 ALL
Judgement Date : 12 September, 2011

Allahabad High Court

Ganga Ram vs Commissioner And Others on 12 September, 2011

Bench: Amreshwar Pratap Sahi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - C No. - 52586 of 2011
 

 
Petitioner :- Ganga Ram
 
Respondent :- Commissioner And Others
 
Petitioner Counsel :- Pradeep Kumar Rai
 
Respondent Counsel :- C.S.C.,Mahesh Narain Singh
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Heard learned counsel for the petitioner.

The complete order sheet has not been filed.

Learned counsel for the petitioner prays that the writ petition be dismissed as withdrawn with liberty to file a fresh writ petition with complete order sheet.

The writ petition is dismissed as withdrawn with the aforesaid liberty.

Order Date :- 12.9.2011

Sahu

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