State Of U.P. Thur. Exe. Engineer ... vs Raj Kumar And Others
2011 Latest Caselaw 4565 ALL

Citation : 2011 Latest Caselaw 4565 ALL
Judgement Date : 9 September, 2011

Allahabad High Court

State Of U.P. Thur. Exe. Engineer ... vs Raj Kumar And Others on 9 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - C No. - 24678 of 2011
 

 
Petitioner :- State Of U.P. Thur. Exe. Engineer Constr. Divi. And Anr.
 
Respondent :- Raj Kumar And Others
 
Petitioner Counsel :- Shekhar Kumar
 
Respondent Counsel :- Ramesh Sinha
 

 
Hon'ble Sunil Hali,J.

Learned counsel for the petitioners prays for and is granted two weeks' time to file rejoinder affidavit.

List immediately thereafter.

Order Date :- 9.9.2011

(Justice Sunil Hali)

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