Ashok Kumar vs State Of U.P. And Others
2011 Latest Caselaw 4560 ALL

Citation : 2011 Latest Caselaw 4560 ALL
Judgement Date : 9 September, 2011

Allahabad High Court

Ashok Kumar vs State Of U.P. And Others on 9 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - C No. - 31945 of 2008
 

 
Petitioner :- Ashok Kumar
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Awadhesh Tiwari
 
Respondent Counsel :- C.S.C.,Anjani Kumar Sinha,Anuj Kumar
 

 
Hon'ble Sunil Hali,J.

On the request of Sri Awadhesh Tiwari, learned counsel for the petitioner, list in the next cause list.

Order Date :- 9.9.2011

(Justice Sunil Hali)

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