Farman And Another vs State Of U.P.
2011 Latest Caselaw 4494 ALL

Citation : 2011 Latest Caselaw 4494 ALL
Judgement Date : 8 September, 2011

Allahabad High Court

Farman And Another vs State Of U.P. on 8 September, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24043 of 2011
 

 
Petitioner :- Farman And Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Nasirzzaman
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Learned AGA prays for and is granted three weeks time to file counter affidavit.

List in the week commencing 10.10.2011.

On the next date of listing,concerned Station House Officer/ I.O. shall show that what effective steps have been taken for searching and recovery of the prosecutrix and the co accused Furkan.

Copy of the order be given to the learned AGA for necessary compliance.

Order Date :- 8.9.2011

Gss

Download the LatestLaws.com Mobile App