Yogendra Yadav vs State Of U.P.
2011 Latest Caselaw 4482 ALL

Citation : 2011 Latest Caselaw 4482 ALL
Judgement Date : 8 September, 2011

Allahabad High Court

Yogendra Yadav vs State Of U.P. on 8 September, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 
Cr. Misc. Correction Application No. 252147 of 2011
 
IN
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19185 of 2011
 

 
Petitioner :- Yogendra Yadav
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Satya Dheer Singh Jadaun
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

The present correction application was taken up on 5.9.2011, 6.9.2011 and 7.9.2011 and even today the case called out but none is present for the applicant.

List in the next cause list.

Order Date :- 8.9.2011

Gss

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