Citation : 2011 Latest Caselaw 4442 ALL
Judgement Date : 6 September, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- WRIT - A No. - 50589 of 2011 Petitioner :- Dr. Salauni Respondent :- State Of U.P. And Others Petitioner Counsel :- Sri Narayan Mishra Respondent Counsel :- C.S.C.,Gautam Baghel,Pushpendra Singh Hon'ble Vineet Saran,J.
Hon'ble Vijay Prakash Pathak,J.
As prayed, put up day after tomorrow i.e. 8.9.2011 as fresh case.
Order Date :- 6.9.2011
NS
(V.P. Pathak,J.) (Vineet Saran,J).
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!