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Pawan Kumar vs State Of U.P. And Others
2011 Latest Caselaw 4434 ALL

Citation : 2011 Latest Caselaw 4434 ALL
Judgement Date : 6 September, 2011

Allahabad High Court
Pawan Kumar vs State Of U.P. And Others on 6 September, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 47872 of 2011
 

 
Petitioner :- Pawan Kumar
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rama Nand Pandey,Pradeep Narain Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel has filed counter affidavit. Rejoinder affidavit has also been filed.

Put up on Friday i.e. on 9.9.2011 as fresh. Meanwhile, learned Standing Counsel may produce the record of the proceeding of the Committee presided by the District Magistrate, Sant Kabir Nagar.

Order Date :- 6.9.2011

OP

 

 

 
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