C/M Dugdheshwar Nath Vidyalaya ... vs State Of U.P. And Others
2011 Latest Caselaw 4425 ALL

Citation : 2011 Latest Caselaw 4425 ALL
Judgement Date : 6 September, 2011

Allahabad High Court

C/M Dugdheshwar Nath Vidyalaya ... vs State Of U.P. And Others on 6 September, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 51335 of 2011
 

 
Petitioner :- C/M Dugdheshwar Nath Vidyalaya Society And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- K. Shahi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

As requested by Sri R.K.Ojha, put up this case day after tomorrow.

Sri Ojha has undertaken that in between these two days no further action would be taken, and in case any such action is taken, that will not be taken into account and that may be annulled by this Court.

Order Date :- 6.9.2011

SRY

Download the LatestLaws.com Mobile App