Sheo Nath vs Union Of India & Another
2011 Latest Caselaw 4424 ALL

Citation : 2011 Latest Caselaw 4424 ALL
Judgement Date : 6 September, 2011

Allahabad High Court

Sheo Nath vs Union Of India & Another on 6 September, 2011

Bench: Vineet Saran, Vijay Prakash Pathak




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 16638 of 2010
 

 
Petitioner :- Sheo Nath
 
Respondent :- Union Of India & Another
 
Petitioner Counsel :- Pt. O.P. Mishra
 
Respondent Counsel :- Govind Saran,A.K.Roy
 

 
Hon'ble Vineet Saran,J.

Hon'ble Vijay Prakash Pathak,J.

As prayed, list in the week commencing 14.11.2011.

Order Date :- 6.9.2011

(V.P. Pathak,J.) (Vineet Saran,J.)

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