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Dr. Virendra Kumar Sharma vs State Of U.P. And Others
2011 Latest Caselaw 4423 ALL

Citation : 2011 Latest Caselaw 4423 ALL
Judgement Date : 6 September, 2011

Allahabad High Court
Dr. Virendra Kumar Sharma vs State Of U.P. And Others on 6 September, 2011
Bench: Vineet Saran, Vijay Prakash Pathak



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 60224 of 2010
 

 
Petitioner :- Dr. Virendra Kumar Sharma
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S. K. Chaubey
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble Vineet Saran,J.

Hon'ble Vijay Prakash Pathak,J.

Rejoinder affidavit filed today, may be placed on record.

Learned Standing Counsel states that he has filed counter affidavit in the office on 27.8.2011 but the same is not on record.

Office is directed to trace it out and place it on record.

List in the next cause list.

Order Date :- 6.9.2011

NS

(V.P. Pathak,J.)     (Vineet Saran,J.)

 

 

 
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