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Union Of India And Others vs S.K.Agarwal And Another
2011 Latest Caselaw 4413 ALL

Citation : 2011 Latest Caselaw 4413 ALL
Judgement Date : 6 September, 2011

Allahabad High Court
Union Of India And Others vs S.K.Agarwal And Another on 6 September, 2011
Bench: Vineet Saran, Vijay Prakash Pathak



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 32139 of 2011
 

 
Petitioner :- Union Of India And Others
 
Respondent :- S.K.Agarwal And Another
 
Petitioner Counsel :- A.K.Gaur
 

 
Hon'ble Vineet Saran,J.

Hon'ble Vijay Prakash Pathak,J.

As prayed, list in the next cause list.

Order Date :- 6.9.2011

NS

(V.P. Pathak,J.)    (Vineet Saran,J.)

 

 

 
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