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Anurag Yadav vs State Of U.P. And Others
2011 Latest Caselaw 4412 ALL

Citation : 2011 Latest Caselaw 4412 ALL
Judgement Date : 6 September, 2011

Allahabad High Court
Anurag Yadav vs State Of U.P. And Others on 6 September, 2011
Bench: Vineet Saran, Vijay Prakash Pathak



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 49869 of 2010
 

 
Petitioner :- Anurag Yadav
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Virendra Kumar,Nabi Ullah
 
Respondent Counsel :- C. S. C.,Pushpendra Singh
 

 
Hon'ble Vineet Saran,J.

Hon'ble Vijay Prakash Pathak,J.

Counter affidavit filed today, may be taken on record.

As prayed, list on 19th September, 2011 . The office shall ensure that the record of Writ Petition No. 53427 of 2010 connected with this petition shall also be sent on the next date.

Order Date :- 6.9.2011

NS

(V.P. Pathak,J.)     (Vineet Saran,J.)

 

 

 
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