Dr. K. R. Gupta And Others vs State Of U.P. And Another
2011 Latest Caselaw 4402 ALL

Citation : 2011 Latest Caselaw 4402 ALL
Judgement Date : 6 September, 2011

Allahabad High Court

Dr. K. R. Gupta And Others vs State Of U.P. And Another on 6 September, 2011

Bench: Vineet Saran, Vijay Prakash Pathak




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 6781 of 2011
 

 
Petitioner :- Dr. K. R. Gupta And Others
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Siddharth Khare,Ashok Khare
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble Vineet Saran,J.

Hon'ble Vijay Prakash Pathak,J.

Learned Standing Counsel prays for and is granted three weeks' further time and no more to file counter affidavit. Petitioner will have one week thereafter to file rejoinder affidavit.

List after four weeks.

Order Date :- 6.9.2011

(V.P. Pathak,J.) (Vineet Saran,J.)

Download the LatestLaws.com Mobile App