Shiv Pratap Singh vs State Of U.P. And Others
2011 Latest Caselaw 4401 ALL

Citation : 2011 Latest Caselaw 4401 ALL
Judgement Date : 6 September, 2011

Allahabad High Court

Shiv Pratap Singh vs State Of U.P. And Others on 6 September, 2011

Bench: Vineet Saran, Vijay Prakash Pathak




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 31891 of 2011
 

 
Petitioner :- Shiv Pratap Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- A.P.Tiwari,Dhirendra Singh
 
Respondent Counsel :- C.S.C.,Ashok Khare
 

 
Hon'ble Vineet Saran,J.

Hon'ble Vijay Prakash Pathak,J.

List in the next cause list.

Interim order to continue till the next date of listing.

Order Date :- 6.9.2011

(V.P. Pathak,J.) (Vineet Saran,J.)

Download the LatestLaws.com Mobile App