Dr. Shiv Nath Pandey vs State Of U.P. And Others
2011 Latest Caselaw 4395 ALL

Citation : 2011 Latest Caselaw 4395 ALL
Judgement Date : 6 September, 2011

Allahabad High Court

Dr. Shiv Nath Pandey vs State Of U.P. And Others on 6 September, 2011

Bench: Vineet Saran, Vijay Prakash Pathak




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 48124 of 2010
 

 
Petitioner :- Dr. Shiv Nath Pandey
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- G. K. Singh,V. K. Singh
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble Vineet Saran,J.

Hon'ble Vijay Prakash Pathak,J.

Learned Standing Counsel prays for and is granted a month?s further time to file counter affidavit. Petitioner shall have two weeks thereafter to file rejoinder affidavit.

List immediately thereafter.

Order Date :- 6.9.2011

(V.P.Pathak,J.) (Vineet Saran,J.)

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