Om Prakash Srivastava vs State Of U.P. & Others
2011 Latest Caselaw 4394 ALL

Citation : 2011 Latest Caselaw 4394 ALL
Judgement Date : 6 September, 2011

Allahabad High Court

Om Prakash Srivastava vs State Of U.P. & Others on 6 September, 2011

Bench: Vineet Saran, Vijay Prakash Pathak




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 25322 of 2009
 

 
Petitioner :- Om Prakash Srivastava
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Siddharth Khare,Ashok Khare
 
Respondent Counsel :- C.S.C.,Birendra Singh,Govind Saran
 

 
Hon'ble Vineet Saran,J.

Hon'ble Vijay Prakash Pathak,J.

List in the next cause list.

Interim order to continue till the next date of listing.

Order Date :- 6.9.2011

(V.P. Pathak,J.) (Vineet Saran,J.)

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