Dr.Jamal Masood vs The Chancellor Of Lko University
2011 Latest Caselaw 4391 ALL

Citation : 2011 Latest Caselaw 4391 ALL
Judgement Date : 6 September, 2011

Allahabad High Court

Dr.Jamal Masood vs The Chancellor Of Lko University on 6 September, 2011

Bench: Pradeep Kant, Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- SERVICE BENCH No. - 110 of 2001
 

 
Petitioner :- Dr.Jamal Masood
 
Respondent :- The Chancellor Of Lko University
 
Petitioner Counsel :- Upendra Nath Mishra
 
Respondent Counsel :- Kapil Deo,D.K.Arora,P.C.Agarwal
 

 
Hon'ble Pradeep Kant,J.

Hon'ble Ritu Raj Awasthi,J.

Writ petition allowed vide order of date passed on separate sheets in Writ Petition No. 109 (S/B) of 2001.

Order Date :- 6.9.2011

Santosh/-

Download the LatestLaws.com Mobile App