Om Praaksh Sagar vs Union Of India & Others
2011 Latest Caselaw 4388 ALL

Citation : 2011 Latest Caselaw 4388 ALL
Judgement Date : 6 September, 2011

Allahabad High Court

Om Praaksh Sagar vs Union Of India & Others on 6 September, 2011

Bench: Vineet Saran, Vijay Prakash Pathak




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 58154 of 2009
 

 
Petitioner :- Om Praaksh Sagar
 
Respondent :- Union Of India & Others
 
Petitioner Counsel :- Vinod Sinha,S.C. Sharma
 
Respondent Counsel :- A.S.G.I.,C.S.C./2009/50513,S.K. Misra
 

 
Hon'ble Vineet Saran,J.

Hon'ble Vijay Prakash Pathak,J.

Learned counsel for the petitioner states that he has filed an application in the Office on 23rd November, 2011 praying for recall of the order dated 2nd February, 2010, passed by the Bench presided by Hon'ble S.P. Mehrotra,J.

Office may trace out the said application and place it on record. Let the matter be listed before the appropriate Bench in the week commencing 19th September, 2011.

Order Date :- 6.9.2011

(V.P. Pathak,J.) (Vineet Saran,J.)

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