Amita Vaish vs State Of U.P. And Others
2011 Latest Caselaw 4377 ALL

Citation : 2011 Latest Caselaw 4377 ALL
Judgement Date : 5 September, 2011

Allahabad High Court

Amita Vaish vs State Of U.P. And Others on 5 September, 2011

Bench: Pradeep Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 52215 of 2010
 

 
Petitioner :- Amita Vaish
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rakesh Pande
 
Respondent Counsel :- C. S. C.,C. N. Tripathi,K.S.Shukla,R.D.Tiwari
 

 
Hon'ble Pradeep Kant,J.

The case is adjourned on the request made on behalf of the learned counsel for the respondents.

List again.

Order Date :- 5.9.2011

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