Shakuntala Devi vs National Insurance Company And ...
2011 Latest Caselaw 4369 ALL

Citation : 2011 Latest Caselaw 4369 ALL
Judgement Date : 5 September, 2011

Allahabad High Court

Shakuntala Devi vs National Insurance Company And ... on 5 September, 2011

Bench: Sibghat Ullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1543 of 2009
 

 
Petitioner :- Shakuntala Devi
 
Respondent :- National Insurance Company And Others
 
Petitioner Counsel :- A.M. Tripathi
 

 
Hon'ble Sibghat Ullah Khan,J.

Sri R. Dwivdi, learned counsel has filed Vakalatnama on behalf of respondent no.2.

List in the next cause list.

Order Date :- 5.9.2011

vks

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