Citation : 2011 Latest Caselaw 4368 ALL
Judgement Date : 5 September, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 50997 of 2011 Petitioner :- Anurag Jagat Srivastava Respondent :- High Court Of Judicature At Allahbad Thru Its R.G. And Anoth Petitioner Counsel :- Bhola Nath Singh Respondent Counsel :- Amit Sthalekar Hon'ble Rajes Kumar,J.
Connect it wit Writ Petition No.44764 of 2011.
Order Date :- 5.9.2011
OP
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