Smt. Priti vs State Of U.P. And Others
2011 Latest Caselaw 4362 ALL

Citation : 2011 Latest Caselaw 4362 ALL
Judgement Date : 5 September, 2011

Allahabad High Court

Smt. Priti vs State Of U.P. And Others on 5 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 22087 of 2011
 

 
Petitioner :- Smt. Priti
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- A.R.Dwivedi,Rahul Dwivedi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

List after four weeks. In the meantime, the parties may exchange their affidavits.

Till the next date of listing, interim order shall continue.

Order Date :- 5.9.2011

Download the LatestLaws.com Mobile App