Smt. Minakshi Devi vs State Of U.P. And Others
2011 Latest Caselaw 4357 ALL

Citation : 2011 Latest Caselaw 4357 ALL
Judgement Date : 5 September, 2011

Allahabad High Court

Smt. Minakshi Devi vs State Of U.P. And Others on 5 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 50729 of 2011
 

 
Petitioner :- Smt. Minakshi Devi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- P.K.Singhal
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 5.9.2011

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