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Smt. Shyam Kali vs State Of U.P. And Others
2011 Latest Caselaw 4354 ALL

Citation : 2011 Latest Caselaw 4354 ALL
Judgement Date : 3 September, 2011

Allahabad High Court
Smt. Shyam Kali vs State Of U.P. And Others on 3 September, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 46164 of 2011
 

 
Petitioner :- Smt. Shyam Kali
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- R.D.Tiwari,M.D.Singh 'Shekhar'
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the petitioner prays for and is granted two week time to file rejoinder affidavit.

Put up on 20.10.2011 as fresh.

Till then interim order shall continue.

Order Date :- 3.9.2011

OP

 

 

 
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