Satish Chandra Vaishya And Others vs State Of U.P. And Others
2011 Latest Caselaw 4347 ALL

Citation : 2011 Latest Caselaw 4347 ALL
Judgement Date : 3 September, 2011

Allahabad High Court

Satish Chandra Vaishya And Others vs State Of U.P. And Others on 3 September, 2011

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 50676 of 2011
 

 
Petitioner :- Satish Chandra Vaishya And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Amit Sthalekar
 
Respondent Counsel :- C.S.C.,Mohan Dharia
 

 
Hon'ble Dilip Gupta,J.

As prayed for by Sri Rohit Sthalekar holding brief of Sri Amit Sthalekar, connect this petition with Writ Petition No.50096 of 2011 and list on 14th September, 2011.

In the meantime, learned counsel for the respondents may file the counter affidavit.

Order Date :- 3.9.2011

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