Smt. Aruna Devi vs Civil Judge, Mau And Another
2011 Latest Caselaw 4343 ALL

Citation : 2011 Latest Caselaw 4343 ALL
Judgement Date : 3 September, 2011

Allahabad High Court

Smt. Aruna Devi vs Civil Judge, Mau And Another on 3 September, 2011

Bench: Sibghat Ullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 7579 of 1998
 

 
Petitioner :- Smt. Aruna Devi
 
Respondent :- Civil Judge, Mau And Another
 
Petitioner Counsel :- D.N.Pandey,P.K.Tiwari
 
Respondent Counsel :- C.S.C.,J.A. Khan,T.A.Khan
 

 
Hon'ble Sibghat Ullah Khan,J.

Put up on 07.09.2011.

Order Date :- 3.9.2011

vks

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