Sri Ram Prasad Asst. Teacher vs State Of U.P. And Others
2011 Latest Caselaw 4334 ALL

Citation : 2011 Latest Caselaw 4334 ALL
Judgement Date : 2 September, 2011

Allahabad High Court

Sri Ram Prasad Asst. Teacher vs State Of U.P. And Others on 2 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 49776 of 2011
 

 
Petitioner :- Sri Ram Prasad Asst. Teacher
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sapan Kr. Singh
 
Respondent Counsel :- C.S.C.,Y.S. Maurya
 

 
Hon'ble Rajes Kumar,J.

The matter relates to the Education Service.

Put up before the appropriate Bench as a fresh case on 5th September, 2011.

Order Date :- 2.9.2011

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