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Dr. Satish Chandra vs Smt. Hemlata And Another
2011 Latest Caselaw 4333 ALL

Citation : 2011 Latest Caselaw 4333 ALL
Judgement Date : 2 September, 2011

Allahabad High Court
Dr. Satish Chandra vs Smt. Hemlata And Another on 2 September, 2011
Bench: Sibghat Ullah Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 
Civil Misc. (Correction) Application No.259098 of 2011
 
In
 
Case :- FIRST APPEAL No. - 299 of 2011
 

 
Petitioner :- Dr. Satish Chandra
 
Respondent :- Smt. Hemlata And Another
 
Petitioner Counsel :- Manuvalkya Upadhyay
 

 
Hon'ble Sibghat Ullah Khan,J.

At this stage an amount of Rs.5,000/- as expenses for travelling of wife-respondent etc., may be deposited with the Allahabad High Court Mediation Centre.

Application is Disposed of.

Order Date :- 2.9.2011

vks

 

 

 
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