Nathoo Ram Ahirwar vs State Of U.P. & Others
2011 Latest Caselaw 4330 ALL

Citation : 2011 Latest Caselaw 4330 ALL
Judgement Date : 2 September, 2011

Allahabad High Court

Nathoo Ram Ahirwar vs State Of U.P. & Others on 2 September, 2011

Bench: Shyam Shankar Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 2302 of 2009
 

 
Petitioner :- Nathoo Ram Ahirwar
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Sudamaji Shandilya,Sudhir Shandilya
 
Respondent Counsel :- Govt. Advocate,Saif Ali
 

 
Hon'ble Shyam Shankar Tiwari,J.

Heard learned counsel for the parties.

Further two weeks time is prayed for filing rejoinder affidavit.

The prayer is opposed by the respondent.

Two weeks further time is allowed for filing rejoinder affidavit.

List thereafter.

Order Date :- 2.9.2011

Gss

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