Narendra Nath vs State Of U.P. & Others
2011 Latest Caselaw 4328 ALL

Citation : 2011 Latest Caselaw 4328 ALL
Judgement Date : 2 September, 2011

Allahabad High Court

Narendra Nath vs State Of U.P. & Others on 2 September, 2011

Bench: Shyam Shankar Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 2323 of 2009
 

 
Petitioner :- Narendra Nath
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Ajay Kumar Sharma
 
Respondent Counsel :- Govt. Advocate,Neeraj Srivastava,Pankaj Srivastava
 

 
Hon'ble Shyam Shankar Tiwari,J.

Passed over on the request of the learned counsel for the revisionist

Order Date :- 2.9.2011

Gss

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