The New India Assurance Company ... vs Smt. Laxmin Devi & Others
2011 Latest Caselaw 4319 ALL

Citation : 2011 Latest Caselaw 4319 ALL
Judgement Date : 2 September, 2011

Allahabad High Court

The New India Assurance Company ... vs Smt. Laxmin Devi & Others on 2 September, 2011

Bench: Sibghat Ullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 
Civil Misc. Stay Application No.136407 of 2008
 
In
 
Case :- FIRST APPEAL FROM ORDER No. - 3524 of 2008
 

 
Petitioner :- The New India Assurance Company Limited
 
Respondent :- Smt. Laxmin Devi & Others
 
Petitioner Counsel :- Nagendra Kumar Srivastava
 

 
Hon'ble Sibghat Ullah Khan,J.

Stay order dated 05.12.2008 is confirmed subject to the modification that an additional amount of Rs.50,000/- shall also be paid to claimant-respondent. This amount is to be paid when the yearly deposit for the current year is matured.

Order Date :- 2.9.2011

vks

Civil Misc. Stay Vacation Application No.258473 of2010

Case :- FIRST APPEAL FROM ORDER No. - 3524 of 2008

Petitioner :- The New India Assurance Company Limited

Respondent :- Smt. Laxmin Devi & Others

Petitioner Counsel :- Nagendra Kumar Srivastava

Hon'ble Sibghat Ullah Khan,J.

Disposed of.

For order see order of date passed on the stay application.

Order Date :- 2.9.2011

vks