Citation : 2011 Latest Caselaw 4308 ALL
Judgement Date : 2 September, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- FIRST APPEAL FROM ORDER No. - 3564 of 2007 Petitioner :- National Insurance Company Ltd. Respondent :- Brahma Pal Singh & Another Petitioner Counsel :- Anand Kumar Sinha Respondent Counsel :- V.P. Mishra Hon'ble Sibghat Ullah Khan,J.
The case is delisted.
Order Date :- 2.9.2011
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