Sushil Chandra Verma & Others vs State Of U.P. & Another
2011 Latest Caselaw 4307 ALL

Citation : 2011 Latest Caselaw 4307 ALL
Judgement Date : 2 September, 2011

Allahabad High Court

Sushil Chandra Verma & Others vs State Of U.P. & Another on 2 September, 2011

Bench: Shyam Shankar Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 41 of 2009
 

 
Petitioner :- Sushil Chandra Verma & Others
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Lalji Yadav,Rajesh Yadav
 
Respondent Counsel :- Govt. Advocate,L.M.Singh
 

 
Hon'ble Shyam Shankar Tiwari,J.

Heard learned counsel for the respondents.

None is present for the revisionists rather illness slip has been sent on behalf of the revisionists.

Adjournment is opposed by the respondents.

Lit on 28.9.2011 before appropriate bench.

Order Date :- 2.9.2011

Gss

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