Kalloo vs State Of U.P.
2011 Latest Caselaw 5459 ALL

Citation : 2011 Latest Caselaw 5459 ALL
Judgement Date : 31 October, 2011

Allahabad High Court

Kalloo vs State Of U.P. on 31 October, 2011

Bench: Imtiyaz Murtaza




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- CRIMINAL APPEAL No. - 105 of 2009
 

 
Petitioner :- Kalloo
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- D.P. Singh
 
Respondent Counsel :- G.A.
 

 
Hon'ble Imtiyaz Murtaza,J.

During the course of the day counsel for the appellant is permitted to implead the complainant as opposite party no. 2 in the memo of appeal.

Put-up tomorrow i.e. 01.11.2011.

Order Date :- 31.10.2011

RS.

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