Sushil Kumar Chauhan vs State Of U.P. And Others
2011 Latest Caselaw 5434 ALL

Citation : 2011 Latest Caselaw 5434 ALL
Judgement Date : 31 October, 2011

Allahabad High Court

Sushil Kumar Chauhan vs State Of U.P. And Others on 31 October, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 42395 of 2011
 

 
Petitioner :- Sushil Kumar Chauhan
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- P.K. Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Relevant record and answer sheet has been produced. Perusal thereof prima facie indicates that tampering has been made in the answer sheet. Learned standing counsel requests that matter be adjourned for ten days, so that the Court may be apprised with the correct situation.

List on 14.11.2011. Record be produced on the said date also.

Order Date :- 31.10.2011

SRY

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