Dr. Sudhir Kumar vs Sri Avinish Kumar Awasthi. ...
2011 Latest Caselaw 5396 ALL

Citation : 2011 Latest Caselaw 5396 ALL
Judgement Date : 21 October, 2011

Allahabad High Court

Dr. Sudhir Kumar vs Sri Avinish Kumar Awasthi. ... on 21 October, 2011

Bench: Shabihul Hasnain




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- CONTEMPT No. - 2409 of 2011
 

 
Petitioner :- Dr. Sudhir Kumar
 
Respondent :- Sri Avinish Kumar Awasthi. Principle Secy., Higher Edu., And
 
Petitioner Counsel :- Dr. V.K Singh,Smt. Manisha Singh
 

 
Hon'ble Shabihul Hasnain,J.

Learned Standing counsel has informed that due to mistake in the C.S.C office concerning opposite parties could not be communicated.

List this case on 9.11.2011, as fresh to enable learned Standing counsel to seek specific instructions in the matter.

Learned counsel for the petitioner says that the order has not been complied with and the another person may be appointed in place of the petitioner.

Order Date :- 21.10.2011

RS.

Download the LatestLaws.com Mobile App