Ameer Singh(Constable Cp 218) ... vs The U.P. Police Rectt. & Promotion ...
2011 Latest Caselaw 5289 ALL

Citation : 2011 Latest Caselaw 5289 ALL
Judgement Date : 19 October, 2011

Allahabad High Court

Ameer Singh(Constable Cp 218) ... vs The U.P. Police Rectt. & Promotion ... on 19 October, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 60628 of 2011
 

 
Petitioner :- Ameer Singh(Constable Cp 218) Roll No.24010158
 
Respondent :- The U.P. Police Rectt. & Promotion Board Lucknow And Others
 
Petitioner Counsel :- Shishir Kumar
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble Rajes Kumar,J.

Connect it with Writ Petition No. 35915 of 2011. In the meantime, the parties may exchange their affidavits.

Order Date :- 19.10.2011

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