Vijay Veer Singh And Ors. vs Dr. Sanjai Mohan. Dir., Of Edu., ...
2011 Latest Caselaw 5238 ALL

Citation : 2011 Latest Caselaw 5238 ALL
Judgement Date : 18 October, 2011

Allahabad High Court

Vijay Veer Singh And Ors. vs Dr. Sanjai Mohan. Dir., Of Edu., ... on 18 October, 2011

Bench: Shabihul Hasnain




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- CONTEMPT No. - 1878 of 2011
 

 
Petitioner :- Vijay Veer Singh And Ors.
 
Respondent :- Dr. Sanjai Mohan. Dir., Of Edu., Madhayamic U.P And Ors.
 
Petitioner Counsel :- H.G.S Parihar,Pankaj Patel
 

 
Hon'ble Shabihul Hasnain,J.

In compliance of the Court's order, District Inspector of Schools is present. However, he has also informed that the order has been substantially complied with. The current salary has been given to the petitioner. For rest of the amount, the salary bill has been sent by the Committee of Management only on 14.10.2011. The same has also been sent for allocation of budget on 17.10.2011 to the Director of Secondary Education.

Let counter- affidavit be filed to bring all these facts on record. Rejoinder- affidavit may be filed within a week thereafter. List thereafter.

Officer need not appear unless called for.

Order Date :- 18.10.2011

RS.